Section 21(2)(c) in The Orissa Forest Produce (Control of Trade) Act, 1981

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State of Odisha - Subsection

Section 21(2)(c) in The Orissa Forest Produce (Control of Trade) Act, 1981

(c)

(i)the manner of conduct of business of committee under Section 6 (3);

(ii)the allowances to which the members of the committee shall be entitled under Section 6 (4) ;