Section 92(2)(c) in Rajasthan Co-operative Societies Rules, 2003

[Cites 0, Cited by 0] [Section 92(2)] [Section 92] [Entire Act]

(c)publication of sale notice at -

(i)the village Chopal, Panchayat and a conspicuous place of the village,

(ii)the office of the Tehsildar concerned,

(iii)the office of the Land Development Bank, and its concerned branch, and

(iv)the principal office of the concerned Deputy/Assistant Registrar.

Legal Document View