Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18A(2)] [Section 18A] [Entire Act] Union of India - Subsection Section 18A(2)(e) in The Foreign Exchange Management (Transfer or Issue of any Foreign Security) Regulations, 2004 (e)Subject to the additional terms and conditions prescribed by the Reserve Bank from time to time.]