Delhi High Court - Orders
Abhijit Mishra vs Uidai & Ors on 6 July, 2022
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11262/2020
ABHIJIT MISHRA ..... Petitioner
Through: Ms. Payal Bahl, Mr. Rajan and Mr.
Gaurav Singh, Advocates.
versus
UIDAI & ORS. ..... Respondents
Through: Mr. Zoheb Hossain and Mr. Dewang
Singh Chauhan, Advocates for R-1.
Mr. V. Giri, Sr. Advocate with Mr.
Ramesh Babu M. R., Ms. Manisha
Singh, Ms. Nisha Sharma and Ms.
Sanya Panjwani, Advs for RBI.
Mr. Sajjan Poovayya, Sr. Advocate
with Mr. Akhil Anand, Mr. Himanshu
Vij, Ms. Rekha Aggarwal and Mr.
Adit Vikramaditya Garg, Advs for R-
3.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 06.07.2022 At joint request, list on 23.08.2022.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J JULY 06, 2022 S. Zakir Signature Not Verified Digitally Signed By:SHAZAAD ZAKIR Signing Date:08.07.2022 18:54:37