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State of Tamilnadu - Section

Section 25 in Tamil Nadu Village Panchayats (Receipts and Expenditure and Maintenance of the Accounts of Village Panchayats) Rules, 2000

25. Payment into Co-operative Bank, Regional Rural Bank, Post Office Savings Bank or Nationalised Bank.

- Every payment into a Co-operative Bank, Regional Rural Bank, Post Office Savings Bank or Nationalised Bank shall be accompanied by a chalan, which shall show the amount of the payment made, the nature thereof and the person or office on whose account it is made.