Gauhati High Court
Drone Kanta Das@ Duran Kr. Das vs The State Of Assam A on 29 November, 2023
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GAHC010241692023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : AB/3633/2023
DRONE KANTA DAS@ DURAN KR. DAS
S/O MAJEN CHANDRA DAS
VILL- BARBARI BENGGALI
P.S. CHABUA
DIST. DIBRUGARH, ASSAM
VERSUS
THE STATE OF ASSAM A
BEING P REP. BY THE LD. PP, GOVT OF ASSAM
Advocate for the Petitioner : MR. A R SHOME
Advocate for the Respondent : PP, ASSAM
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BEFORE
HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY
ORDER
29.11.2023 Registry to list this matter on 01.12.2023 before the appropriate Bench in terms of order dated 23.11.2023.
JUDGE Comparing Assistant