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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(1)(ii) in Telangana Irrigation (Construction and Maintenance of Water Courses) Act, 1965

(ii)the cost of the works, if any, to be constructed for the passage across the watercourse, of water or drainage which the watercourse may intercept and for providing suitable means of communication across it, wherever necessary;