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[Cites 0, Cited by 0] [Section 13D] [Entire Act]

Union of India - Subsection

Section 13D(2) in The Representation Of The People Act, 1950

(2)The provisions of Part III shall apply in relation to every parliamentary constituency in the State of Jammu and Kashmir or in a Union territory not having a Legislative Assembly as they apply in relation to an assembly constituency.