Delhi High Court - Orders
All India Staff And Students Federation ... vs Uoi And Ors on 27 February, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7047/2010
ALL INDIA STAFF AND STUDENTS
FEDERATION OF SHOSHAN UNMOOLAN
PARISHAD ..... Petitioner
Through Mr R.N. Dubey, Advocate.
versus
UOI AND ORS ..... Respondents
Through Mr Satya Ranjan Swain, Senior Panel,
Counsel for Central Government.
Mr O.P. Saxena, Advocate for R4.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 27.02.2019 List on 23.05.2019.
VIBHU BAKHRU, J FEBRUARY 27, 2019 pkv