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Delhi High Court - Orders

All India Staff And Students Federation ... vs Uoi And Ors on 27 February, 2019

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

$~26
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 7047/2010
       ALL INDIA STAFF AND STUDENTS
       FEDERATION OF SHOSHAN UNMOOLAN
       PARISHAD                                 ..... Petitioner
                     Through Mr R.N. Dubey, Advocate.

                         versus

       UOI AND ORS                                     ..... Respondents
                         Through Mr Satya Ranjan Swain, Senior Panel,
                         Counsel for Central Government.
                         Mr O.P. Saxena, Advocate for R4.

       CORAM:
       HON'BLE MR. JUSTICE VIBHU BAKHRU
                    ORDER

% 27.02.2019 List on 23.05.2019.

VIBHU BAKHRU, J FEBRUARY 27, 2019 pkv