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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(1)(i) in The Life Insurance Corporation of India (Employees) Pension Rules, 1995

(i)such dismissal, removal, compulsory retirement or termination is on or after the 1st day of November, 1993; and