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Madhya Pradesh High Court

Deepak Wankhede vs The State Of Madhya Pradesh on 30 July, 2020

Author: Rohit Arya

Bench: Rohit Arya

            1                               M.Cr.C.No.22808/2020
                                     (Deepak Wankhede Vs. State of M.P.)

            Indore : Dated 30.7.2020
                            Shri G.S.Chouhan, learned counsel for the applicant.
                            Shri   Vinay    Puranik,       learned   Govt.Advocate   for   the
            respondent/State.

Case diary is not available. List on 11.8.2020.

(Rohit Arya) Judge Patil Digitally signed by Shailesh Patil Date: 2020.07.30 17:16:34 +05'30'