Madhya Pradesh High Court
Deepak Wankhede vs The State Of Madhya Pradesh on 30 July, 2020
Author: Rohit Arya
Bench: Rohit Arya
1 M.Cr.C.No.22808/2020
(Deepak Wankhede Vs. State of M.P.)
Indore : Dated 30.7.2020
Shri G.S.Chouhan, learned counsel for the applicant.
Shri Vinay Puranik, learned Govt.Advocate for the
respondent/State.
Case diary is not available. List on 11.8.2020.
(Rohit Arya) Judge Patil Digitally signed by Shailesh Patil Date: 2020.07.30 17:16:34 +05'30'