Madras High Court
S.Rakesh Kumar vs The State Of Tamil Nadu on 19 December, 2018
Author: R.Mahadevan
Bench: R.Mahadevan
1
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 19.12.2018
CORAM
THE HONOURABLE MR.JUSTICE R.MAHADEVAN
W.P.No.1686 of 2010
and
M.P.No.1 of 2010
S.Rakesh Kumar ... Petitioner
Vs
1.The State of Tamil Nadu,
Rep. by its Secretary,
Home (Transport) Department,
Fort St. George, Chennai – 600 009.
2.The Assistant Commissioner (CT),
Alwarper Assessment Circle, Chennai.
3.The Regional Transport Officer,
Chennai South, Chennai.
4.The Motor Vehicle Inspector,
Chennai South, Chennai. ... Respondents
Prayer: Petition filed under Article 226 of the Constitution of India to
issue a Writ of Mandamus, forbearing the respondents and their
subordinates from demanding or collecting entry tax on the petitioner's
used Hummer H3 Motor Vehicle bearing Chassis
No.ADMDN13E284423251 and Engine No.M84423251, to be registered
and assign new registration mark by the third and fourth respondents.
For Petitioner : Mr.B.Satish Sundar
For RR1,3 & 4 : Mr.J.Ramesh, AGP
For RR2 : Mrs.Dhana Mandhiri, GA(T)
http://www.judis.nic.in
2
ORDER
When the matter was taken up for consideration, the learned counsel for the petitioner and the learned Government Advocate appearing for the respondents submitted that subsequent to the filing of this writ petition, the issue involved herein has been decided against the petitioner and hence, nothing survives for adjudication herein.
2.Recording the same, this writ petition stands closed. No costs.
Consequently, connected Miscellaneous Petition is also closed.
19.12.2018 Index: Yes/ No Internet: Yes/No arb/vsi2 To
1.The Secretary, State of Tamil Nadu, Home (Transport) Department, Fort St. George, Chennai – 600 009.
2.The Assistant Commissioner (CT), Alwarper Assessment Circle, Chennai.
3.The Regional Transport Officer, Chennai South, Chennai.
4.The Motor Vehicle Inspector, Chennai South, Chennai.
http://www.judis.nic.in 3 R.MAHADEVAN, J.
arb/vsi2 W.P.No.1686 of 2010 19.12.2018 http://www.judis.nic.in