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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(v) in East Punjab Urban Rent Restriction (Amendment) Act, 2001

(v)in sub-section (8), for the words "residential building or scheduled building", the words and sign "residential building or scheduled building and/or non-residential building as the case may be" shall be substituted.