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[Cites 0, Cited by 0] [Section 141] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 141(1) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(1)The minimum subscription to be received in the issue shall be at least ninety per cent. of the offer through the offer document, except in case of an offer for sale of specified securities.