Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Uttar Pradesh - Subsection Section 19(3) in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015 (3)The term of office of a member nominated under clauses (i) and (/'), shall be two years from the date of his nomination.
