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[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Kerala - Subsection

Section 74(1)(b) in Kerala Factories Rules, 1957

(b)'maximum permissible working pressure' is the maximum pressure at which a pressure vessel or plant is permitted to be operated or used under this rule and is determined by the technical requirements of the process;