Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 3 in The Government of Union Territories (Amendment) Act, 1984 3. [Insertion of new section 43E.] Rep. by s. 2 and the First Schedule, ibid (w.e.f. 31-3-1988).
