Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] NCT Delhi - Subsection Section 29(3) in The Delhi Sikh Gurdwaras Act, 1971 (3)Within thirty days after the audit and examination have been completed, the auditor shall submit a report to the Committee upon each account audited and examined.
