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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Madhya Pradesh - Subsection

Section 38(a) in The M.P. Boiler Attendants' Rules, 1958

(a)he clearly understands-
(i)the working and management of a steam boiler and economiser;
(ii)the use and purpose of the various valves, cocks, mountings and fittings;
(iii)the precautions to be taken and procedure to be observed before starting fires and when raising steam;
(iv)the use of a feed pump and injector;
(v)the reading of the pressure gauge;
(vi)the need for periodical cleaning and pure water-supply and for prevention of scale or other deposits on heating surfaces;
(vii)the need for periodical inspection of boilers and the manner in which they should be prepared for thorough inspection, hydraulic test and steam test;
(viii)the precautions to be taken before entering or allowing any person to enter a boiler that is connected to another boiler under steam;
(ix)the use of the best means of firing for the prevention of smoke;
(x)the danger of water lodging in steam pipes and the precautions to be observed in draining;
(xi)the procedure to be followed in the event of shortage of water, building or fracture of furnaces or flat plates or bursting tubes or of any accident to a boiler or steam pipe;
(xii)precautions to be taken when starting an economiser to work after a period of rest;
(xiii)procedure to be adopted in bringing an economiser into commission and also to putting it out of commission while the boiler is on steam; and that