Section 55(2)(a) in The Foreign Exchange Regulation Act, 1973

[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(2)(a) in The Foreign Exchange Regulation Act, 1973

(a)in a case referred to in clause (i), the person entitled to file the appeal dies or is adjudicated an insolvent before preferring an appeal to the High Court; or

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Union of India - Subsection

Section 55(2)(a) in The Foreign Exchange Regulation Act, 1973