Section 2(1)(b) in Jharkhand Agricultural Produce Markets Act, 2000

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(1)(b) in Jharkhand Agricultural Produce Markets Act, 2000

(b)"agriculturist" means a person who ordinarily by himself or by his tenants or hired labour or otherwise, is engaged in the production or growth of agricultural produce, but does not include a trader or broker in agricultural produce notwithstanding that such trader or broker is also engaged in the production or growth;

(bb)[ "Board" means the Jharkhand Agricultural Marketing Board established under Section 33A;] [Inserted by Act 60 of 1982.]

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State of Jharkhand - Subsection

Section 2(1)(b) in Jharkhand Agricultural Produce Markets Act, 2000