Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 48 in Travancore-Cochin Medical Practitioners Act, 1953 48. Repeal. - The Travancore Medical Practitioners Act. 1119 (VII of 1119) is hereby repealed.The ScheduleRecognized QualificationsA. Qualification for Modem Medicine
