Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 354] [Entire Act] State of Jharkhand - Subsection Section 354(11) in Bihar Education Code, 1961 (11)The Director of Public Instruction may issue instructions from time to time in amplification of these rules or with a view to facilitating the implementation and smooth working of the structure envisaged in these rules.