Section 45(1)(a) in The Guardians And Wards Act, 1890

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Union of India - Subsection

Section 45(1)(a) in The Guardians And Wards Act, 1890

(a)if a person having the custody of a minor fails to produce him or cause him to be produced in compliance with a direction under section 12, sub-section (1), or to do his utmost to compel the minor to return to the custody of his guardian in obedience to an order under section 25, sub-section (1), or

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Union of India - Subsection

Section 45(1)(a) in The Guardians And Wards Act, 1890