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[Cites 0, Cited by 0] [Section 18(5)] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(5)(a) in The Orissa Animal Contagious Diseases Rules, 1957

(a)Every horse-box, cattle-truck or vehicle used for the conveyance of animals shall, on every occasion, after an infective animal is taken out of it and before any other animal is placed therein, shall be rendered safe for use by cleansing and disinfection in the following :