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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(3) in The Punjab Agricultural Produce Markets Act, 1961

(3)If any vacancy occurs in the office of the Chairman or Vice-Chairman of the Committee as a result of death resignation [-] [The word 'removal' omitted by Haryana Act No. 2 of 1989.] or otherwise, the vacancy shall be filled in the manner provided in sub-section (1) of Section 16.