Karnataka High Court
Dr. Ravindra Y Mandolikar vs Dr Sharavanan on 4 September, 2025
-1-
NC: 2025:KHC:35388-DB
CCC No. 452 of 2024
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 4TH DAY OF SEPTEMBER, 2025
PRESENT
THE HON'BLE MRS. JUSTICE ANU SIVARAMAN
AND
THE HON'BLE MR. JUSTICE RAJESH RAI K
CIVIL CONTEMPT PETITION NO. 452 OF 2024
BETWEEN:
DR. RAVINDRA Y MANDOLIKAR
S/O YALLAPPA,
AGED ABOUT 36 YEARS,
R/O FLAT No.B-309,
VAISHNAVI SERENE APTS,
IVRI ROAD,
BEHIND CRPG CAMPUS
ANANTHPURA VILLAGE
YELAHANKA,
BENGALURU - 560 064
...COMPLAINANT
Digitally signed
by
CHANNEGOWDA
PREMA
(BY SRI. HIREMATH AKKAMAHADEVI, ADVOCATE)
Location: High
Court of
Karnataka AND:
DR. SHARAVANAN
ASSOCIATE PROFESSOR
DEPARTMENT OF COMMUNITY MEDICINE
KODAGU INSTITUTE OF MEDICAL SCIENCES
MADIKERI
DISTRICT- KODAGU-571 201
...ACCUSED
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NC: 2025:KHC:35388-DB
CCC No. 452 of 2024
HC-KAR
THIS CCC IS FILED UNDER SECTIONS 11 AND 12 OF
THE CONTEMPT OF COURT ACT, 1971, R/W ARTICLE 215 OF
THE CONSTITUTION OF INDIA, PRAYS TO INITIATE THE
CONTEMPT PROCEEDINGS AGAINST THE ACCUSED AND
PUNISH THE ACCUSED IN ACCORDANCE WITH LAW FOR
HAVING WILLFULLY DISOBEYED THE INTERIM ORDER DATED
23.02.2024 PASSED IN W.P.No.3079/2024 (S-RES) PRODUCED
AS ANNEXURE-A IN THE INTEREST OF JUSTICE.
THIS CCC, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE MRS. JUSTICE ANU SIVARAMAN
and
HON'BLE MR. JUSTICE RAJESH RAI K
ORAL JUDGMENT
(PER: HON'BLE MRS. JUSTICE ANU SIVARAMAN) It is submitted by the learned counsel appearing for the complainant that nothing survives for consideration in this contempt petition.
2. Submission is recorded.
-3-NC: 2025:KHC:35388-DB CCC No. 452 of 2024 HC-KAR
3. Accepting the said submission, contempt proceeding is dropped.
Sd/-
(ANU SIVARAMAN) JUDGE Sd/-
(RAJESH RAI K) JUDGE PN List No.: 3 Sl No.: 58