Supreme Court - Daily Orders
Vineeta Sharma vs Rakesh Sharma on 15 October, 2019
Bench: N.V. Ramana, R. Subhash Reddy, B.R. Gavai
C.A…...D.No.32601/18 etc.etc. ` 1
ITEM NO.103 COURT NO.3 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL ……..Diary No(s). 32601/2018
VINEETA SHARMA Petitioner(s)
VERSUS
RAKESH SHARMA Respondent(s)
(IA No.139136/2018-CONDONATION OF DELAY IN FILINGEARLIER [ TO GO
BEFORE THREE HON'BLE JUDGES])
WITH
SLP(C) No. 35994/2015 (IX)
(Mediation report received)
SLP(C) No. 38542/2016 (XII-A)
(IA No.122649/2017-CONDONATION OF DELAY IN FILING and IA
No.122647/2017-APPLICATION FOR SUBSTITUTION and IA No.122639/2017-
CONDONATION OF DELAY IN FILING and IA No.122637/2017-APPLICATION
FOR SUBSTITUTION and IA No.122633/2017-CONDONATION OF DELAY IN
FILING and IA No.122631/2017-APPLICATION FOR SUBSTITUTION and IA
No.122623/2017-CONDONATION OF DELAY IN FILING and IA
No.122620/2017-APPLICATION FOR SUBSTITUTION and and IA
No.122635/2017-I A FOR EXEMPTION FOR DEATH CERTIFICATE and IA
No.122643/2017-XTRA
IA No. 122620/2017 - APPLICATION FOR SUBSTITUTION
IA No. 122647/2017 - APPLICATION FOR SUBSTITUTION
IA No. 122637/2017 - APPLICATION FOR SUBSTITUTION
IA No. 122631/2017 - APPLICATION FOR SUBSTITUTION
IA No. 122639/2017 - CONDONATION OF DELAY IN FILING
IA No. 122633/2017 - CONDONATION OF DELAY IN FILING
IA No. 122623/2017 - CONDONATION OF DELAY IN FILING
IA No. 122649/2017 - CONDONATION OF DELAY IN FILING
IA No. 122635/2017 - I A FOR EXEMPTION FOR DEATH CERTIFICATE)
SLP(C) No. 6403/2019 (IV-A)
(Tag with C.A. Diary No. 32601/2018)
SLP(C) No. 14353/2019 (IV-A)
(IA No.79110/2019-CONDONATION OF DELAY IN FILING and IA
No.79112/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.79114/2019-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 15-10-2019 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
Signature Not Verified
HON'BLE MR. JUSTICE R. SUBHASH REDDY
HON'BLE MR. JUSTICE B.R. GAVAI
Digitally signed by
SATISH KUMAR YADAV
Date: 2019.10.16
17:27:14 IST
Reason:
For Petitioner(s) Mr. Bishwajit Bhattacharyya, Sr.Adv.
Ms. Rashmi Nandakumar, AOR
Mr. Shankar Narayanan, Adv.
Ms. Ayushma Awasthi, Adv.
C.A…...D.No.32601/18 etc.etc. ` 2
Mr. Ankolekar Gurudatta, AOR
Mr. Rupesh Kumar, AOR
Mrs. Pankhuri Shrivastava, Adv.
Ms. Vizokenuo Shyya, Adv.
Ms. Tatini Basu, AOR
Mr. Byrapaneni Suyodhan, Adv.
Mr. Raghavendra S. Srivatsa, Adv.
Mr. Pai Amit, AOR
Mr. Komal Mundhra, Adv.
Mr. Saurabh Agarwal, Adv.
For Respondent(s) Mr. Subhasish Mohanty, AOR
Mr. M.Khairati, Adv.
Mr. Irshad Ahmad, AOR
Mr. Satyajit A. Desai, Adv.
Ms. Anagha S. Desai, AOR
Mr. Satyakam Sharma, Adv.
Mr. Sridhar Potaraju, AOR
Mr. Gaichang, Adv.
Ms. Shweta Parihar, Adv.
Mr. Shree Pal Singh, AOR
Mr. I.V. Kasyap, Adv.
UPON hearing the counsel the Court made the following
O R D E R
At the commencement of hearing, it has been brought to our notice by the learned counsel for the parties that the issue raised in these matters is similar to the one raised in SLP(C)No.684/2016 – Lokamani & Ors. vs. Mahadevamma & Ors., which is pending consideration as a part-heard matter before a Bench comprising of Hon’ble Mr.Justice Arun Mishra, Hon’ble Mr.Justice S.Abdul Nazeer and Hon’ble Mr.Justice M.R.Shah.
…………………….3/-
C.A…...D.No.32601/18 etc.etc. ` 3In view of the above, we direct the Registry to tag these matters with SLP(C)No.684/2016.
The parties are at liberty to make a mention for early listing of these matters.
(SATISH KUMAR YADAV) (PRADEEP KUMAR)
AR-CUM-PS BRANCH OFFICER