Supreme Court - Daily Orders
Arjun Das vs Board Of Revenue on 28 September, 2018
Author: N.V. Ramana
Bench: N.V. Ramana
ITEM NO.11 COURT NO.6 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 22006/2017
ARJUN DAS Petitioner(s)
VERSUS
BOARD OF REVENUE U.P. AT ALLAHABAD & ORS. Respondent(s)
(Office report on default)
Date : 28-09-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
[IN CHAMBER]
For Petitioner(s)
Ms. Natasha Dalmia, Adv.
For Mr. Nar Hari Singh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Perused the office report on default.
Finally, one week's more time is granted to the learned counsel for the petitioner to cure the defects, pointed out by the Registry, failing which the special leave petition shall stand dismissed, without further reference to the Court.
(SUKHBIR PAUL KAUR) (RAJ RANI NEGI)
AR CUM PS ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
ASHWANI KUMAR
Date: 2018.09.29
11:42:55 PKT
Reason: