Bombay High Court
Air India Ltd vs Caribjet Inc on 6 June, 2023
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
Board Sr.No.:-14
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 1 OF 2003
In
COMMERCIAL SUIT 7 OF 2001
Air India Ltd. ....PETITIONER
V/S
Caribjet Inc. ....RESPONDENT
Mr. Arun Siwach a/w Priyanka Mitra & Karan Gandhi i/b Cyril Amarchand Mangaldas for Plaintiff CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA J DATE : 6th June, 2023 P.C. :
S. O. to 12/06/2023 .
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