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Bombay High Court

Air India Ltd vs Caribjet Inc on 6 June, 2023

Author: B.P. Colabawalla

Bench: B.P. Colabawalla

                                                                                    Board Sr.No.:-14

        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
            ORDINARY ORIGINAL CIVIL JURISDICTION

NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 1 OF 2003
                             In
                  COMMERCIAL SUIT 7 OF 2001

        Air India Ltd.                                       ....PETITIONER
                      V/S
        Caribjet Inc.                                      ....RESPONDENT

Mr. Arun Siwach a/w Priyanka Mitra & Karan Gandhi i/b Cyril Amarchand Mangaldas for Plaintiff CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA J DATE : 6th June, 2023 P.C. :

S. O. to 12/06/2023 .
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