Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Goa - Subsection Section 44(2) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008 (2)A copy of the policy referred to in clause (a) of sub- rule (1), signed by an authorized signatory shall be sent to the Registering Authority.
