Delhi High Court - Orders
Emergy Enviro Pvt Ltd- Sine Iit Bombay ... vs Council For Scientific And Industrial ... on 30 September, 2024
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13244/2022
EMERGY ENVIRO PVT LTD- SINE IIT BOMBAY COMPANY
.....Petitioner
Through: Mr. Raghav Alok, Mr. Kumar
Ravishankar and Mr. Yash Gupta,
Advocates.
versus
COUNCIL FOR SCIENTIFIC AND INDUSTRIAL RESEARCH &
ORS. .....Respondents
Through: Mr. Jayesh K Unnikrishnan and
Mr. Malay Swapnil, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 30.09.2024
1. It is already 4:45 PM. Due to paucity of time, it is not possible to take up this matter today.
2. List on 29th January, 2025.
SANJEEV NARULA, J SEPTEMBER 30, 2024 nk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/10/2024 at 00:18:52