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State of Odisha - Section

Section 12 in The Orissa Boilers Rules, 1970

12. Fee for copy of registration book.

- Fee for a copy of a registration book containing only particulars and dimensions of the boiler shall be [five hundred rupees] [Substituted vide O. G. E. No. 1830 dated 28.11.2003.] while issuing copies of registration books, copies of official inspection notes shall not be furnished.