Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 3 in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004 3. Commission's offices, office hours and sittings. - The location of the offices of the commission may from time to time be specified by the Commission, by an order made in that behalf.
