Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Odisha - Subsection Section 58(2) in The Orissa Co-operative Societies Rules, 1965 (2)Unless the Registrar directs otherwise the audit of a Society as provided in Section 62 of the Act shall be conducted in the registered office of the Society.
