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[Cites 0, Cited by 0] [Section 89] [Entire Act]

NCT Delhi - Subsection

Section 89(1) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(1)In addition to the duty prescribed for gate-keepers in section 21 of the Prisons Act, 1894, the gatekeeper shall maintain such registers and enter therein such particulars as the Inspector-General may from time to lime prescribe in that behalf.