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[Cites 0, Cited by 0] [Section 24] [Entire Act]

NCT Delhi - Subsection

Section 24(1) in The Delhi Minimum Wages Rules, 1950

(1)The number of hours which shall constitute a normal working day will be-
(a)in the case of an adult 9 hours;
(b)in the case of a child; 4 ½ hours.