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Bombay High Court

M/S. Interocean Shipping (India) Pvt ... vs Oil And Natural Gas Corporation Ltd on 30 June, 2022

Author: Prithviraj K Chavan

Bench: G.S. Patel, Prithviraj K Chavan

                                                  1-COMAP-146-2017 IN ARBP-549-2013+.DOC




                   Shephali



                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              ORDINARY ORIGINAL CIVIL JURISDICTION
                              IN ITS COMMERCIAL APPELLATE DIVISION
                                COMMERCIAL APPEAL NO. 146 OF 2017
                                             IN
                              ARBITRATION PETITION NO. 549 OF 2013
                                            WITH
                                NOTICE OF MOTION NO. 43 OF 2017
                                             IN
                               COMMERCIAL APPEAL NO. 146 OF 2017
                                            WITH
                              INTERIM APPLICATION NO. 1692 OF 2019
                                             IN
                               COMMERCIAL APPEAL NO. 146 OF 2017


                   Interocean Shipping (India) Pvt Ltd                    ...Appellant
                         Versus
                   Oil And Natural Gas Corporation Ltd                  ...Respondent
SHEPHALI
SANJAY
MORMARE                                      WITH
Digitally signed
by SHEPHALI
                                COMMERCIAL APPEAL NO. 35 OF 2016
                                              IN
SANJAY
MORMARE
Date: 2022.06.30
18:23:47 +0530
                               ARBITRATION PETITION NO. 459 OF 2009

                   Interocean Shipping (India) Pvt Ltd                    ...Appellant
                         Versus
                   Oil And Natural Gas Corporation Ltd                  ...Respondent

                                             WITH
                                 CROSS OBJECTION (L) NO. 6 OF 2016
                                               IN



                                               Page 1 of 2
                                             30th June 2022
                                   1-COMAP-146-2017 IN ARBP-549-2013+.DOC




           COMMERCIAL APPEAL NO. 35 OF 2016

Oil And Natural Gas Corporation Ltd                       ...Appellant
      Versus
Interocean Shipping (India) Pvt Ltd                     ...Respondent


Mr Javed Gaya, with Vidya Chaudhari & Mona Malvade, i/b
     Chambers of Javed Gaya, for the Appellant.
Mr O Mohandas, with JP Kapadia & Maitri Yadav, i/b Little & Co,
     for the Respondent-ONGC.


                      CORAM         G.S. Patel &
                                    Prithviraj K Chavan, JJ.
                      DATED:        30th June 2022
PC:-


1. The matter is listed for directions today. The final hearing of the Appeal will, we are informed, take two afternoon sessions.

2. List the matter on 18th and 19th August 2022 at 2.30 pm.

3. Both sides should prepare advance concise written notes of arguments accompanied by compilations of authorities duly indexed and paginated. Soft copies should be circulated in advance.

(Prithviraj K Chavan, J) (G. S. Patel, J) Page 2 of 2 30th June 2022