Bombay High Court
M/S. Interocean Shipping (India) Pvt ... vs Oil And Natural Gas Corporation Ltd on 30 June, 2022
Author: Prithviraj K Chavan
Bench: G.S. Patel, Prithviraj K Chavan
1-COMAP-146-2017 IN ARBP-549-2013+.DOC
Shephali
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL APPELLATE DIVISION
COMMERCIAL APPEAL NO. 146 OF 2017
IN
ARBITRATION PETITION NO. 549 OF 2013
WITH
NOTICE OF MOTION NO. 43 OF 2017
IN
COMMERCIAL APPEAL NO. 146 OF 2017
WITH
INTERIM APPLICATION NO. 1692 OF 2019
IN
COMMERCIAL APPEAL NO. 146 OF 2017
Interocean Shipping (India) Pvt Ltd ...Appellant
Versus
Oil And Natural Gas Corporation Ltd ...Respondent
SHEPHALI
SANJAY
MORMARE WITH
Digitally signed
by SHEPHALI
COMMERCIAL APPEAL NO. 35 OF 2016
IN
SANJAY
MORMARE
Date: 2022.06.30
18:23:47 +0530
ARBITRATION PETITION NO. 459 OF 2009
Interocean Shipping (India) Pvt Ltd ...Appellant
Versus
Oil And Natural Gas Corporation Ltd ...Respondent
WITH
CROSS OBJECTION (L) NO. 6 OF 2016
IN
Page 1 of 2
30th June 2022
1-COMAP-146-2017 IN ARBP-549-2013+.DOC
COMMERCIAL APPEAL NO. 35 OF 2016
Oil And Natural Gas Corporation Ltd ...Appellant
Versus
Interocean Shipping (India) Pvt Ltd ...Respondent
Mr Javed Gaya, with Vidya Chaudhari & Mona Malvade, i/b
Chambers of Javed Gaya, for the Appellant.
Mr O Mohandas, with JP Kapadia & Maitri Yadav, i/b Little & Co,
for the Respondent-ONGC.
CORAM G.S. Patel &
Prithviraj K Chavan, JJ.
DATED: 30th June 2022 PC:-
1. The matter is listed for directions today. The final hearing of the Appeal will, we are informed, take two afternoon sessions.
2. List the matter on 18th and 19th August 2022 at 2.30 pm.
3. Both sides should prepare advance concise written notes of arguments accompanied by compilations of authorities duly indexed and paginated. Soft copies should be circulated in advance.
(Prithviraj K Chavan, J) (G. S. Patel, J) Page 2 of 2 30th June 2022