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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(a) in West Bengal Tea Plantation Employees' Welfare Fund Act, 2015

(a)to provide interest subvention and/or matching grants to the employers of tea gardens as soft loan which they may take for undertaking social welfare schemes viz. medical facilities, housing, primary education, potable water supply, sanitation and.child care and for providing other basic amenities for the families of tea plantation employees;