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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(xxviii) in The Bihar Co-operative Societies Rules, 1959

(xxviii)"Grace Period" means the period prescribed in sub-section (9) of Section 14 of the Act after the expiry of the term of the members and of the office-bearers of the Managing Committee of a registered Society.]