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[Cites 0, Cited by 0] [Section 60(3)] [Section 60] [Entire Act]

State of Maharashtra - Subsection

Section 60(3)(G) in The Mumbai Municipal Corporation Act, 1888

(G)[ The General Manager] [This heading was substituted for the original heading '(D) The General Manager' by Bombay 48 of 1950, Section 29.]