Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 18] [Entire Act] State of Bihar - Section Section 1 in The Bihar Municipal Act, 2007 1. Short title, extent and commencement. (1)This Act may be called the Bihar Municipal Act, 2007(2)It shall extend to the whole of the State of Bihar excluding cantonment areas therein.(3)It shall come into force at once.
