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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Gujarat - Subsection

Section 49(3A) in The Gujarat University Act, 1949

(3A)[ The Executive Council shall, having regard to the Government grants that are likely to be available, finally prepare the financial estimates for the ensuing year.] [Sub-section (3A) was inserted by Gujarat 6 of 1973, section 48.]