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[Cites 0, Cited by 0] [Section 187] [Entire Act]

State of West Bengal - Subsection

Section 187(1) in Siliguri Municipal Corporation Act, 1990

(1)If the Corporation considers it expedient to prescribe a regular line for streets or buildings on one or both sides of any public streets or portion thereof, it shall give a public notice of its intention to do so.