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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(1)(a) in The Rajasthan Colonisation (Allotment of Government Land to Ghair Dakhilkar Tenant in Paintalisa Area) Conditions, 1970

(a)to a Ghair Dakhilkar tenant who is in continuous [x x x] [Deleted vide Notification dated 15.10.1971-Rajasthan Gazette, Part IV-(C), dated 21.10.1971.] possession of the land since before Samvat 1985 (Calendar year 1928) ......... up to ceiling area: