Niladri Chatterjee & Ors vs The State Of W.B. & Ors on 17 November, 2014

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272

b.r W.P. No. 26559 (W) of 2014 Niladri Chatterjee & Ors.

-vs-

The State of W.B. & Ors.

Mr. P.P. Roy, Ms. Sikha Dutta, ..... for the petitioner.

Mr. Sadananda Ganguly, Mr. Saikat Chatterjee, ........ for the State.

Heard learned counsel for the respective parties.

Matter to appear under the heading "For Orders" after ten days.

(Ashoke Kumar Dasadhikari, J)

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