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[Cites 0, Cited by 3] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in The Foreigners Order, 1948

(2)[ Every foreigner to whom the provisions of sub-paragraph (1) do not apply shall obtain a permit indicating the period during which he is authorised to remain in India from the Registration Officer to whom he presents a registration report in accordance with rule 6 of the [Registration of Foreigners Rules, 1939] [Substituted by G.S.R. 868, dated 16.6.1965.].]