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Union of India - Section

Section 360 in The Prohibition On Sale Of Cigarettes And Other Tobacco Products Around Educational Institutions Rules, 2004

360.

No. G.S.R. 561 (E), dated 1st September, 2004 - In exercise of the powers conferred by section 31 read with section 6 of the Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003 (34 of 2003), the Central Government hereby makes the following rules, namely:-