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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(2) in The Orissa Forest Shooting Rules, 1973

(2)No permit shall be issued for a period longer than 15 days and more than one permit shall not be granted for the same period or for different periods overlapping one another in the same shooting block.