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State of Haryana - Section
Section 27 in Faridabad Complex Administration Building Rules, 1989
27. Building lines. Sections 43(2), 57(2)(m).
- No portion of any building shall project beyond the building lines as shown in the zoning plan. In case where zoning plans have not been prepared, the minimum set back to be maintained on the front, rear and side shall be in accordance with the table given below, so to obtain a permanent open space around the building to be maintained for purpose of light and ventilation :-Table| Size of Plot | Front set back | Rear set back | Side set back |
| 1 | 2 | 3 | 4 |
| Upto 125 square metres | .. | 3 metres | .. |
| 126 to 150 square metres | 2.5 metres | 3 metres | .. |
| 151 to 250 square metres | 3 metres | 3 metres | .. |
| 251 to 500 square metres | 4.5 metres | 3 metres | 3 metres (one side only to be determined as per the layoutplan of the area) |
| 501 to 1000 square metres | 6 metres | 4.5 metres | 3 metres (on either sides) |
| Above 1001 square metres | 6 metres | 6 metres | 3 metres (on either sides) |